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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(4) in New Town Kolkata Planning Area (Building) Rules, 2014

(4)There will be no restriction in heights of buildings on plots abutting means of access above 10.00 m. in width subject to free gifting of strip of lands having a width of 5.00 m. throughout the front of the entire plot along the means of access. However, this increase in height as mentioned above shall be permissible provided the area of the plot is at least 2,500 Sq.M. and frontage of the plot abutting the main road is at least 15.00 m.