Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(d) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013

(d)out of the total annual permitted strength in each stream of every Higher Educational Institution, seven percent seats shall be reserved for the students belonging to Other Backward Classes of Category-B.