Patna High Court - Orders
Syed Danish Abbas Rizvi vs The Union Of India & Ors on 25 June, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11504 of 2018
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Syed Danish Abbas Rizvi, S/o Late Qaisar Abbas resident of Near Imam
Chauk Bheekhpur, Chainpur Mobarakpur, P.O. - Chainpur Siswan, District -
Siwan (Bihar) - 841203 and presently residing at North Block, Quarter No. 6,
Central Potato Research Station, P.O. - Sahai Nagar, P.S. Hawai Adda, District
- Patna.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, the Ministry of Agriculture, New
Delhi - 110001.
2. Director, Central Potato Research Institute, Shimla (H.P.) - 171001.
3. Chief Administrative Officer, Central Potato Research Institute, Shimla (H.P.)
- 171001.
4. Head Central Potato Research Station, Patna - 801506.
5. Head, Central Potato Research Institute Regional Station, Modipuram, Meerut
(U.P.)
6. Administrative Officer, Central Potato Research Institute, Shimla, Himachal
Pradesh.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Patanjali Rishi
For Respondent no. 4 : Mr. Sunil Kumar
Mr. Ranjana Kumari
For Respondent no. 1 : Mr. Anjani Kumar Sharan
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2 25-06-2018Heard the parties.
The writ application is dismissed. The Tribunal is directed to hear and decide the OA on priority within a Patna High Court CWJC No.11504 of 2018(2) dt.25-06-2018 2/2 reasonable time frame.
(Ajay Kumar Tripathi, J) ( Nilu Agrawal, J) Rajesh/Pragya U