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Patna High Court - Orders

Syed Danish Abbas Rizvi vs The Union Of India & Ors on 25 June, 2018

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi, Nilu Agrawal

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.11504 of 2018
                 ======================================================
                 Syed Danish Abbas Rizvi, S/o Late Qaisar Abbas resident of Near Imam
                 Chauk Bheekhpur, Chainpur Mobarakpur, P.O. - Chainpur Siswan, District -
                 Siwan (Bihar) - 841203 and presently residing at North Block, Quarter No. 6,
                 Central Potato Research Station, P.O. - Sahai Nagar, P.S. Hawai Adda, District
                 - Patna.


                                                                             ... ... Petitioner/s
                                                    Versus
            1. The Union of India through the Secretary, the Ministry of Agriculture, New
                 Delhi - 110001.
            2. Director, Central Potato Research Institute, Shimla (H.P.) - 171001.
            3. Chief Administrative Officer, Central Potato Research Institute, Shimla (H.P.)
                 - 171001.
            4. Head Central Potato Research Station, Patna - 801506.
            5. Head, Central Potato Research Institute Regional Station, Modipuram, Meerut
                 (U.P.)
            6. Administrative Officer, Central Potato Research Institute, Shimla, Himachal
                 Pradesh.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr. Patanjali Rishi
                 For Respondent no. 4   :      Mr. Sunil Kumar
                                               Mr. Ranjana Kumari
                 For Respondent no. 1   :      Mr. Anjani Kumar Sharan
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
                         and
                         HONOURABLE JUSTICE SMT. NILU AGRAWAL
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)

2   25-06-2018

Heard the parties.

The writ application is dismissed. The Tribunal is directed to hear and decide the OA on priority within a Patna High Court CWJC No.11504 of 2018(2) dt.25-06-2018 2/2 reasonable time frame.

(Ajay Kumar Tripathi, J) ( Nilu Agrawal, J) Rajesh/Pragya U