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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

(2)The licensee shall maintain a register of the [x x x] [Omitted by Notification No. 592/XI-III-88, dated 10-2-1988.] account of arrival, sawing and disposal of wood received for sawing only in Form D-2.