Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(3)(b) in Andhra Pradesh Excise Act, 1968

(b)to assist the Commissioner in carrying out the provisions of this Act.