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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2)(g) in The Manipur Highways Act, 1979

(g)the fees to be paid in respect of permit, driving, licences, duplicate copies of permits or driving licences, plats, badges, and appeals preferred under this Chapter;