Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 46 in The Goa Co-operative Societies Act, 2001 46. Government investment in societies. - The Government may subscribe to the share capital of a society with limited liability, upon, such terms and conditions as may be agreed upon.
