Kerala High Court
Joshy Mathew vs Sri.P.D.Rajan on 5 April, 2011
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 55 of 2011(S)
1. JOSHY MATHEW, S/O.MATHEW ANTONY,
... Petitioner
2. S.JAYAKUMAR, S/O.SAMRAJ, AGED 44 YEARS
3. V.MAHADEVAN, S/O.B.VISWANATHAN NAIR
Vs
1. SRI.P.D.RAJAN,
... Respondent
For Petitioner :SRI.ELVIN PETER P.J.
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :05/04/2011
O R D E R
S. SIRI JAGAN, J.
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Con. Case (C)No.55 of 2011
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Dated this the 5th day of April, 2011
J U D G M E N T
Both sides agree that the directions in Annexure AI judgment has been complied with. Accordingly the contempt case is closed.
Sd/-
S. SIRI JAGAN JUDGE //True copy// P.A. TO JUDGE shg/