Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(7)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(7)(d) in The Gujarat Lokayukta Act, 1986 (d)the Vice-Chancellor of a University established by law in the State of Gujarat;