Madhya Pradesh High Court
Mohammad Iqbal @ Kallu Khan vs Nagar Nigam Bhopal Thru. Commissioner on 6 May, 2015
F.A. No. 20 of 1998 M Shri U. Shrivastava, learned counsel for the appellant. Heard on IA No. 5322/2015. The effect shall be considered at the time of final hearing of this appeal.
Also heard on IA 5325/2015. The effect shall be considered at the time of final hearing of this appeal.
( S.K. Gangele ) Judge bks