Delhi High Court - Orders
Zydus Wellness Products Limited vs Cipla Health Ltd & Anr on 16 July, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 153/2023, CM APPL. 37675/2023, CM APPL.
37679/2023, CM APPL. 61052/2023
ZYDUS WELLNESS PRODUCTS LIMITED .....Appellant
Through: Mr. Gurusumay Nataraj, Mr. Ayush
Samaddar, Mr. Rahul Bhujbal and
Ms. Anjali, Advocates
versus
CIPLA HEALTH LTD & ANR. .....Respondents
Through: Ms. Archana Sahadeva, Mr. Harshit
Bhoi, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 16.07.2025
1. The matter has been received on transfer.
2. List on 15.10.2025.
3. Let written submissions be filed before the next date of hearing.
SUBRAMONIUM PRASAD, J HARISH VAIDYANATHAN SHANKAR, J JULY 16, 2025 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 22:27:17