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State of Odisha - Section

Section 14 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

14.

If any person, who has submitted a manuscript for the competition, is subsequently appointed as a member of the Scrutiny Committee, he shall intimate the fact of the submission of the manuscript to the convener in a confidential letter addressed to him by name immediately after he has received intimation of his appointment as member of the Scrutiny Committee. Soon after the convener receives any such letter, he shall place the fact before the Working Committee who shall take steps for appointment of a substitute in his place.