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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Rajasthan - Subsection

Section 3A(1)(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)granted or renewed in respect of lands notified by the Government as reserved for the use of Government or local authorities for any other public or special purposes;