Supreme Court - Daily Orders
The Inspector Of Police, Cbi vs R. Lakshmi Narasimhan Etc. on 5 March, 2019
ITEM NO.8 REGISTRAR COURT. 2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Criminal Appeal No(s). 1528-1531/2017
THE INSPECTOR OF POLICE, CBI Appellant(s)
VERSUS
R. LAKSHMI NARASIMHAN ETC. Respondent(s)
Date : 05-03-2019 These appeals were called on for hearing today.
For Appellant(s)
Mr. Arvind Kumar Sharma, AOR
Ms. Khushboo Kapur,Adv.
For Respondent(s) Mr. Abhay Kumar, AOR
Mr. Saurabh Mishra,Advd.
Mr. Himanshu Pal Singh,Adv.
Mr. Vineet Kumar Singh,Adv.
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ time is given to learned counsel for sole respondent in Crl. Appeal No. 1528/2017 to file counter affidavit.
Four weeks’ time is given to the Ld. Counsel for the parties to file the additional documents. After expiry of four weeks, the matter be processed for listing before the Hon'ble Court under the rules.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.03.06 RAJESH KUMAR GOEL 09:51:56 IST Reason: Registrar MG