Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

The Inspector Of Police, Cbi vs R. Lakshmi Narasimhan Etc. on 5 March, 2019

     ITEM NO.8                              REGISTRAR COURT. 2                   SECTION II-C

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     Criminal Appeal                     No(s).   1528-1531/2017

     THE INSPECTOR OF POLICE, CBI                                               Appellant(s)

                                                         VERSUS

     R. LAKSHMI NARASIMHAN ETC.                                                 Respondent(s)



     Date : 05-03-2019 These appeals were called on for hearing today.


     For Appellant(s)
                                           Mr. Arvind Kumar Sharma, AOR
                                           Ms. Khushboo Kapur,Adv.

     For Respondent(s)                      Mr.   Abhay Kumar, AOR
                                            Mr.   Saurabh Mishra,Advd.
                                            Mr.   Himanshu Pal Singh,Adv.
                                            Mr.   Vineet Kumar Singh,Adv.

                                            Mr. Balaji Srinivasan, AOR



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks’ time is given to learned counsel for sole respondent in Crl. Appeal No. 1528/2017 to file counter affidavit.

Four weeks’ time is given to the Ld. Counsel for the parties to file the additional documents. After expiry of four weeks, the matter be processed for listing before the Hon'ble Court under the rules.



Signature Not Verified

Digitally signed by
MADHU GROVER
Date: 2019.03.06
                                                                              RAJESH KUMAR GOEL
09:51:56 IST
Reason:                                                                            Registrar

     MG