Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(5) in The Bombay Weights and Measures Act, 1932 (5)"Prescribed" with its grammatical variations means prescribed by rules [* * *] [The words 'or regulations' were deleted by Bombay 15 of 1955, section 2(1).] made under this Act;
