Calcutta High Court (Appellete Side)
Pg (Satpalsa High School & Ors vs Krishna Ram on 11 January, 2017
Author: Dipankar Datta
Bench: Dipankar Datta
1
15 11.01.2017 F.M.A. 802 of 2015
pg (Satpalsa High School & Ors. vs. Krishna Ram
Bhattacharya & Ors.)
Mr. Srikanta Dutta..........for the appellants
Mr. Chittopriyo Ghosh.....writ petitioner/respondent
no. 1 Mr. Sadhan Roy Chowdhury....for the State respondents On the joint prayer of the parties, hearing of the appeal stands adjourned.
List the appeal on January 19, 2017.
(DIPANKAR DATTA, J.) (SAHIDULLAH MUNSHI, J.)