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Punjab-Haryana High Court

Capt. Uggar Singh vs Bhagwant Parsad Gupta And Ors on 4 July, 2022

Author: Alka Sarin

Bench: Alka Sarin

                           131
                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                CHANDIGARH
                                                      -.-
                                                                  CR-2384-2022 (O&M)
                                                            Date of Decision : 04.07.2022


                           Capt. Uggar Singh                                                ...Petitioner

                                                             versus

                           Bhagwant Parsad Gupta and Others                            ...Respondents


                           CORAM :         HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :       Mr. Dinesh Maurya, Advocate for the petitioner



                           ALKA SARIN, J. (Oral)

At the outset, learned counsel for the petitioner seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn.

                           July 04, 2022                                    (ALKA SARIN)
                           tripti                                              JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO TRIPTI SAINI 2022.07.05 11:20 I attest to the accuracy and authenticity of this order/judgement