Punjab-Haryana High Court
Capt. Uggar Singh vs Bhagwant Parsad Gupta And Ors on 4 July, 2022
Author: Alka Sarin
Bench: Alka Sarin
131
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
CR-2384-2022 (O&M)
Date of Decision : 04.07.2022
Capt. Uggar Singh ...Petitioner
versus
Bhagwant Parsad Gupta and Others ...Respondents
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Dinesh Maurya, Advocate for the petitioner
ALKA SARIN, J. (Oral)
At the outset, learned counsel for the petitioner seeks permission to withdraw the present petition.
Permitted to do so.
Dismissed as withdrawn.
July 04, 2022 (ALKA SARIN)
tripti JUDGE
NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO TRIPTI SAINI 2022.07.05 11:20 I attest to the accuracy and authenticity of this order/judgement