Supreme Court - Daily Orders
Gopal Chinayya Shetty vs Sanjay Brijkishorlal Nirupam . on 8 December, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.51 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25782/2016
(Arising out of impugned final judgment and order dated 05-07-2016
in AN No. 6/2014 05-07-2016 in EP No. 1/2014 passed by the High
Court Of Judicature At Bombay)
GOPAL CHINAYYA SHETTY Petitioner(s)
VERSUS
SANJAY BRIJKISHORLAL NIRUPAM & ORS. Respondent(s)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Siddharth Bhatnagar, Adv.
Mr. Sidharth Mohan, Adv.
For Mr. Nirnimesh Dube, AOR
For Respondent(s) Mr. R.K. Handoo, Adv.
Mr. Yoginder Handoo, AOR
Mr. Nishant Kr., Adv.
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, list the matter on 06.03.2018.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL)
COURT MASTER (SH) ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.12.08
17:00:46 IST
Reason: