Section 57(1)(i) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

(i)to the Commissioner, if it is included in the list published under [clauses (a) and (d)] [Substituted by Act No. 33 of 2007.] of section 6;

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