Bombay High Court
Rekha Sharad Ushir vs Saptashrungi Mahila Nagari Sahkari ... on 1 October, 2018
Author: A.S.Gadkari
Bench: A.S.Gadkari
wp.2316-2017.doc
Dond
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.2316 OF 2017
Sou. Rekha Sharad Ushir . ..Petitioner
Vs
Saptashrungi Mahila Nagari Sahakari & Ors ..Respondents
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Mr. Raje Balkrishna for petitioners.
Ms. Bharati Gadhavi i/b Rajesh Dande & Associates for respondent No.1.
Mr. A.R. Patil, APP for State.
CORAM : A.S.GADKARI, J.
DATE : 1st October 2018. P.C.: 1] At the request of learned counsel for the respondent No.1, stand over to 22nd October 2018.
Ad-interim relief, if any, to continue till then.
(A.S.GADKARI, J.) 1/1 ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 01:24:21 :::