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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(4) in THE ATRIA UNIVERSITY ACT, 2020

(4)All meetings of the Board of Governors shall always be chaired by theChancellor and in his absence by any one of the nominees of the Chancellor. IfChancellor has not nominated any person to Chair such a meeting, members presentin the meeting shall elect the Chairperson for that meeting only from amongthemselves by a simple majority.