Madhya Pradesh High Court
Majeed Khan vs State Of M.P. on 20 April, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1015 of 2011 (MAJEED KHAN AND OTHERS Vs STATE OF M.P.) Dated : 20-04-2022 List the case along with Cr.A. No.114/2012.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
(LJ*)
LOKENDRA JAIN
2022.04.21
10:18:55 +05'30'