Section 7(12) in The Rajasthan Agricultural Produce Markets Act, 1961
(12)The meeting of the market committee and quorum thereof as well as the conducting of business therein shall be regulated in the prescribed manner.] [Inserted by Section 3 (d) of Rajasthan Act No. 15-A of 1973 - Published in the Rajasthan Gazette, Extraordinary., Part IV-A, dated 14.7.1973.]
