Delhi High Court - Orders
X vs Y & Ors on 24 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1567/2025, CM APPL. 7657/2025, CM APPL. 12985/2025
X .....Petitioner
Through: Mr. Rahul Kumar, Ms. Alisha Roy
and Mr. Krishnesh Bapat, Advs.
versus
Y & ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC and Mr.
Arnav Mittal, Adv., UOI.
Ms. Mamta R. Jha, Mr. Rohan Ahuja,
Ms. Shruttima Ehersa, Ms. Amishi
Sodani, Ms. Aishwarya Debadarshini,
Mr. Ankit Tripathi, Ms. Vareesha
Irfan, Ms. Sugandha Chhiber and Ms.
Jahanvi Agarwal, Advs. for R-4.
Mr. Jawahar Raja, Ms. Aditi Saraswt
and Mr. Nitai Hinduja, Advs. for
Indian Kanoon.
Ms. Deepika Pokharia, Adv. for R-5.
Mr. Abhishek Kumar Singh and Ms.
Vedanshi, Advs. for R-6.
Mr. Abhishek Kumar and Mr. Tanish
Gupta, Advs. for R-7 (through v/c)
Dr. Abhimanyu Chopra, Mr.
Kushagra Jain and Mr. Akhilesh,
Advs. for R-16.
Mr. Samiron Borkataky, Mr.
Ikshvaaku Marwah and Ms.
Madhupreeta Nayak, Advs. for R-24,
26 (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.02.2026 The matter listed on 21.02.2026 is taken up today in view of notification This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:39:20 No.62/G-4/Gen.-I/DHC dated 20.02.2026 for Elections of the Bar Council of Delhi.
1. Hon'ble Judge is on leave today.
2. Re-notify on 13.03.2026.
By order Court Master FEBRUARY 24, 2026/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:39:20