Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 115 in The Maharashtra Shops and Establishments Act, 1948 115. & 116 First Floor, Nirman Vyapar Kendra, Sector 17, Plot No. 10, Vashi, New Mumbai-400 703.
