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[Cites 0, Cited by 0] [Section 203(1)] [Section 203] [Entire Act]

State of Haryana - Subsection

Section 203(1)(i) in The Haryana Municipal Act, 1973

(i)the details of the internal services, estimated cost for providing them, the extent of the liability of the owners of the buildings and land for the payment of the cost and the manner of payment of the same.