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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(b) in The U.P. Water Management And Regulatory Commission Act, 2008

(b)to determine the allocation and distribution of entitlements for various category of use of water at utility, project level and also between various water user entity within the parameters laid down by the State Water policy on such terms and conditions as may be prescribed for such a distribution;