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[Cites 0, Cited by 0] [Section 331(3)] [Section 331] [Entire Act]

State of Tamilnadu - Subsection

Section 331(3)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)grant permission to retain such work but such permission shall not exempt such owner from proceedings for contravening the provisions of sub-section (1).