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State of Gujarat - Section

Section 11A in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976

11A. [ State Employment Promotion Fund. [Section 11A. substituted for the original section II by Gujarat 20 of 1978 Sec-6 w.e.f. 1-4-78 and deleted by Gujarat 12 of 1990. w.e.f. 1-4-90]

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