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State of Tamilnadu - Section

Section 10 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

10. Tools. - Plant, machinery and stores. -

(i)Total ordinary expenditure on tools, plants and stores;
(ii)Percentage of such expenditure on communication; Capita expenditure on tools, plants and machinery, or vehicle; and expenditure oi repair charges, petrol, oil and lubricant charges and their maintenance.