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[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

State of West Bengal - Subsection

Section 289(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)to discharge directly or indirectly into any municipal drain any trade effluent from any trade premises except in accordance with the provisions made under this Act or any liquid or other matter the discharge of which into municipal drains is prohibited by or under this Act or any other law for the time being in force: or