Section 2(c) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
(c)[***] [Clause (c), as follows omitted by Section 34 of U.P. Act XII of 1965; '(c) any of the Bhabar village in the Taral and Bhabar Sub-Division of Naini Tal District which are settled with Zamindars; and]
