Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(7) in Gujarat Sales Tax (Amendment) Act, 1977 (7)in entry 31, in column 2, for the words and figures "in entry 12 in this Schedule’ the words, figures and letter "in entries 12 and 31A in this Schedule" shall be substituted;
