Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 17 in Tamil Nadu State Commission for Women Act, 2008 17. Application of other laws not barred. - Save as otherwise provided, the provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.
