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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xvi) in A.P.J. Abdul Kalam Technological University Act, 2015

(xvi)to lay down the service conditions, including code of conduct and the workload and norms of performance appraisal of the teachers of private colleges and constituent colleges;