Supreme Court - Daily Orders
Bata India Ltd. vs B.V.Dinesh Kumar . on 1 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.33 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19721/2014
(Arising out of impugned final judgment and order dated 13/02/2014
in RFA No. 1485/2013 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
BATA INDIA LTD. Petitioner(s)
VERSUS
B.V.DINESH KUMAR AND ORS. Respondent(s)
Date : 01/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Chander Uday Singh, Adv.
Mr. Bimal Roy Jad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.09.02
17:56:01 IST
Reason: