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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(6) in The M.P. Rajmarg Adhiniyam, 2004

(6)When the orders of the State Government have been published in the official Gazette, the Highway Authority shall arrange for further publicity to be given to the orders in atleast two newspapers one of which shall be in Hindi language and the highway or part thereof shah then be closed.