Gujarat High Court
Vithal vs State on 31 March, 2010
Author: Ks Jhaveri
Bench: Ks Jhaveri
Gujarat High Court Case Information System
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SCA/2994/1998 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 2994 of 1998
=========================================================
VITHAL
RAMDAS SONAR - Petitioner(s)
Versus
STATE
OF GUJARAT & 1 - Respondent(s)
=========================================================
Appearance :
MR
JA SHELAT for
Petitioner(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 1 -
2.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE KS JHAVERI
Date : 31/03/2010
ORAL
ORDER
In view of the fact that the learned counsel for the petitioner has shifted to USA, office is directed to issue notice to the petitioner returnable on 16.06.2010.
[K.S. JHAVERI, J.] /phalguni/ Top