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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(k) in The Orissa Panchayat Samiti Election Rules, 1991

(k)"Polling Officer" means the person appointed by the Election, Officer to assist him or the Presiding Officer for conducting the elections of one or more polling stations;