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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(viii) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(viii)The panchayat shall not be responsible for any obstruction to the advertisement caused due to the existence of any trees or other advertisements or due to the growth of any tree at later date.