Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Tamilnadu - Subsection Section 35A(1) in Tamil Nadu Hackney Carriage Act, 1911 (1)The maximum laden weight of, and the height of a load of a hand-cart shall not exceed such limit as may be prescribed by any by-law-made under section 50.
