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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)Every meeting shall be held at the office of the Zila Panchayat or at some other convenient place of which notice has been duly given.