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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(7) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(7)If a person who intends to discontinue the use of weight or measure for which he has been registered, desires to get his name deleted from the Register of users, he shall surrender the certificate of registration to the Controller or such other officer as may be authorised by him in this behalf.