Madhya Pradesh High Court
Adarsh Bundela vs The State Of Madhya Pradesh on 12 November, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-41397-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41397 of 2024 (ADARSH BUNDELA Vs THE STATE OF MADHYA PRADESH ) Dated : 12-11-2024 Shri Vibhor Kumar Sahu - advocate for the petitioner. Shri Dinesh Savita - P.P. appearing on behalf of Advocate General.
Case diary is not available. It be called for.
List this matter in the next week.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 13-11-2024 10:17:52 AM