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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Tamilnadu - Subsection

Section 237(1)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)no building worker employed in building or other construction shall be required or allowed to work for more titan 14 consecutive days unless a rest of 24 hours is given to such worker.