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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(11) in Gujarat Patel Watans Abolition Act, 1961

(11)"patel watan" means watan held under the existing watan law for the performance of duties appertaining to the hereditary patelship, whether any commutation settlement in respect of such patel watan has or has not been affected;