Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2)(l) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 (l)for such incidental and supplementary matters, as may be deemed necessary or expedient for giving effect to the purposes t of a scheme.