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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(xxiii) in The Shree Somnath Sanskrit University Act, 2005

(xxiii)to establish, manage and maintain departments, colleges schools, institutions of higher learning and institutions of research and specialised studies, library and hostels;