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[Cites 0, Cited by 2] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Mines Act, 1952

(1)Save as may be otherwise prescribed, every mine shall be under a sole manager who shall have the prescribed qualifications and the owner or agent of every mine shall appoint a person having such qualifications to be the manager:Provided that the owner or agent may appoint himself as manager if he possesses the prescribed qualifications.