Section 50 in The M.P. Extension of Laws Act, 1958
50. The Central Provinces and Berar Land Survey Act, 1947 (XLII of 1947)
Section 1. - For sub-sections (2) and (3), substitute the following, namely:-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."Section 2. - In sub-section (1), for "the Mahakoshal region" substitute "the State".Section 3. - Omit "or the Berar Land Revenue Code, 1928".
